Triveni Dubey vs Titlee And Others
2019 Latest Caselaw 2748 ALL

Citation : 2019 Latest Caselaw 2748 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Triveni Dubey vs Titlee And Others on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 408 of 2007
 

 
Appellant :- Triveni Dubey
 
Respondent :- Titlee And Others
 
Counsel for Appellant :- Ashok Malaviya
 
Counsel for Respondent :- Archana Singh,B.P.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ashok Malaviya-Advocate has sent illness slip.

List on 1.5.2019.

Order Date :- 10.4.2019

Mukesh

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