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Makkhan Lal And Another vs United India Insurance Co. And ...
2019 Latest Caselaw 2747 ALL

Citation : 2019 Latest Caselaw 2747 ALL
Judgement Date : 10 April, 2019

Allahabad High Court
Makkhan Lal And Another vs United India Insurance Co. And ... on 10 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 916 of 2006
 

 
Appellant :- Makkhan Lal And Another
 
Respondent :- United India Insurance Co. And Another
 
Counsel for Appellant :- Rajeev Singhal,Ambreesh Kumar,Mohd. Asim Zulfiquar
 
Counsel for Respondent :- V.C. Dixit
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Call for record of Court below.

List on 7.5.2019.

Order Date :- 10.4.2019

Mukesh

 

 

 
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