Shafi Ahmad And Others vs Raghuveer Singh
2019 Latest Caselaw 2741 ALL

Citation : 2019 Latest Caselaw 2741 ALL
Judgement Date : 10 April, 2019

Allahabad High Court

Shafi Ahmad And Others vs Raghuveer Singh on 10 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 118 of 1992
 

 
Appellant :- Shafi Ahmad And Others
 
Respondent :- Raghuveer Singh
 
Counsel for Appellant :- A.K.Goyal
 
Counsel for Respondent :- A.C.Nigam
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

Call for record of Court below.

List on 7.5.2019.

Order Date :- 10.4.2019

Mukesh

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