Pramod Kumar Sharma And Another vs State Of U.P.
2019 Latest Caselaw 2731 ALL

Citation : 2019 Latest Caselaw 2731 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Pramod Kumar Sharma And Another vs State Of U.P. on 9 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 2639 of 2018
 

 
Appellant :- Pramod Kumar Sharma And Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Kumar Singh
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned A.G.A., list this case in the next cause list.

Order Date :- 9.4.2019

RCT/-

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