Tipu Sultan vs State Of U.P.
2019 Latest Caselaw 2726 ALL

Citation : 2019 Latest Caselaw 2726 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Tipu Sultan vs State Of U.P. on 9 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 3658 of 2018
 

 
Appellant :- Tipu Sultan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Wahaj Ahmad Siddiqui
 
Counsel for Respondent :- G.A.,Hiralal
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Heard learned counsel for the parties.

Judgement reserved.

Order Date :- 9.4.2019

RCT/-

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