Hira Lal vs State Of U.P.
2019 Latest Caselaw 2717 ALL

Citation : 2019 Latest Caselaw 2717 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Hira Lal vs State Of U.P. on 9 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 4381 of 2018
 

 
Appellant :- Hira Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ram Raj Prajapati,A.C.Tiwari(Ac)
 
Counsel for Respondent :- G.A.,Arun Kumar Singh
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Considering the seriousness of the offence and also that appellant is the husband of the deceased, list this case on 23.5.2019.

Order Date :- 9.4.2019

RCT/-

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