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Union Of India And 3 Others vs Panna Lal And Another
2019 Latest Caselaw 2712 ALL

Citation : 2019 Latest Caselaw 2712 ALL
Judgement Date : 9 April, 2019

Allahabad High Court
Union Of India And 3 Others vs Panna Lal And Another on 9 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 5226 of 2019
 

 
Petitioner :- Union Of India And 3 Others
 
Respondent :- Panna Lal And Another
 
Counsel for Petitioner :- Harish Chandra Dubey
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Learned counsel for the petitioners prays for and is allowed two weeks' time to file rejoinder affidavit.

List thereafter for admission/final disposal.

Order Date :- 9.4.2019

Pramod Tripathi

 

 

 
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