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M/S Preeti Construction vs State Of U P And 4 Others
2019 Latest Caselaw 2711 ALL

Citation : 2019 Latest Caselaw 2711 ALL
Judgement Date : 9 April, 2019

Allahabad High Court
M/S Preeti Construction vs State Of U P And 4 Others on 9 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 11339 of 2019
 

 
Petitioner :- M/S Preeti Construction
 
Respondent :- State Of U P And 4 Others
 
Counsel for Petitioner :- Shiva Nand Pandey
 
Counsel for Respondent :- C.S.C.,Shyam Mani Shukla
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

On the request of the learned counsel for the petitioner, put up day after tomorrow, i.e. on 11.04.2019.

In the meantime, he may file an affidavit and bring on record the material to show that the contract has been illegally awarded to the respondent no. 5.

Order Date :- 9.4.2019

M.A.Ansari

 

 

 
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