Veer Singh vs Pashimanchal Vidyut Vitran Nigam ...
2019 Latest Caselaw 2710 ALL

Citation : 2019 Latest Caselaw 2710 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Veer Singh vs Pashimanchal Vidyut Vitran Nigam ... on 9 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 11828 of 2019
 

 
Petitioner :- Veer Singh
 
Respondent :- Pashimanchal Vidyut Vitran Nigam Limited And 2 Others
 
Counsel for Petitioner :- Neelam Pandey,Gavendra Kumar Mishra
 
Counsel for Respondent :- Chandan Agarwal
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Sri Chandan Agarwal, learned counsel appearing for the respondents no.1 and 2 is directed to seek instructions as to what is the hurdle in installing the electric connection, which has been sanctioned in favour of the petitioner and as to how much time the department will take to activate the same.

As prayed, put up on Monday, i.e. on 15.4.2019 in the additional cause list.

Order Date :- 9.4.2019

Pramod Tripathi

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