Smt. Khursheed Begum vs National Insurance Co. Ltd. And ...
2019 Latest Caselaw 2709 ALL

Citation : 2019 Latest Caselaw 2709 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Smt. Khursheed Begum vs National Insurance Co. Ltd. And ... on 9 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3553 of 2012
 

 
Appellant :- Smt. Khursheed Begum
 
Respondent :- National Insurance Co. Ltd. And Another
 
Counsel for Appellant :- Nikhil Srivastava,H.S.Srivastava
 
Counsel for Respondent :- Vikas Budhwar,Om Prakash Mishra,Sharad Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 20.5.2019.

List on 21.5.2019.

Order Date :- 9.4.2019

Mukesh

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