U.P.S.R.T.C. Thru Its Regional ... vs Prem Kumar And Others
2019 Latest Caselaw 2708 ALL

Citation : 2019 Latest Caselaw 2708 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

U.P.S.R.T.C. Thru Its Regional ... vs Prem Kumar And Others on 9 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 282 of 2003
 

 
Appellant :- U.P.S.R.T.C. Thru Its Regional Manager Moradabad
 
Respondent :- Prem Kumar And Others
 
Counsel for Appellant :- Sanjay Kumar Singh,Vishesh Kumar Gupta
 
Counsel for Respondent :- Amresh Sinha,Atma Ram Singh,Dushyant Kumar,S.K. Sudhanshu,A.S. Rana
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

In the connected matter Sri A.A. Khan-Advocate has sent illness slip.

List on 18.4.2019.

Order Date :- 9.4.2019

Mukesh

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