National Insurance Co. Ltd. ... vs Sravan Singh And Others
2019 Latest Caselaw 2704 ALL

Citation : 2019 Latest Caselaw 2704 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

National Insurance Co. Ltd. ... vs Sravan Singh And Others on 9 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 989 of 1995
 

 
Appellant :- National Insurance Co. Ltd. Allahabad
 
Respondent :- Sravan Singh And Others
 
Counsel for Appellant :- K.S. Amist
 
Counsel for Respondent :- ,Ashish Kumar Srivastava,Ashish Kumar Sriastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Kapil Sharma holding brief of Sri Ashish Kumar Srivastava shall file Vakalatnama for respondent no. 2 on or before 12.4.2019.

List on 19.4.2019.

Order Date :- 9.4.2019

Mukesh

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