Oriental Insurance Co Ltd vs Shamim Ahmad And Another
2019 Latest Caselaw 2698 ALL

Citation : 2019 Latest Caselaw 2698 ALL
Judgement Date : 9 April, 2019

Allahabad High Court

Oriental Insurance Co Ltd vs Shamim Ahmad And Another on 9 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1663 of 2004
 

 
Appellant :- Oriental Insurance Co Ltd
 
Respondent :- Shamim Ahmad And Another
 
Counsel for Appellant :- S.K. Kakkar
 
Counsel for Respondent :- Sankatha Rai,N.K.Rai,Shyam Pal Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

List on 19.4.2019.

Order Date :- 9.4.2019

Mukesh

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