Kandhi Lal vs State Of U.P.
2019 Latest Caselaw 2680 ALL

Citation : 2019 Latest Caselaw 2680 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Kandhi Lal vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 1103 of 2019
 

 
Appellant :- Kandhi Lal
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Kumar Singh
 
Counsel for Respondent :- G.A.,Vijay Bahadur Shivhare
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Learned counsel for the appellant prays for and is granted three weeks' time to file rejoinder affidavit.

List in the week commencing 13th May, 2019.

Order Date :- 8.4.2019

RCT/-

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