Shriram Harizan vs State Of U.P.
2019 Latest Caselaw 2665 ALL

Citation : 2019 Latest Caselaw 2665 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Shriram Harizan vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 4494 of 2018
 

 
Appellant :- Shriram Harizan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sanjay Kumar Yadav
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Counter affidavit filed today by learned A.G.A. is taken on record.

Rejoinder affidavit may be filed within a week.

List in the week commencing 6th May, 2019.

Order Date :- 8.4.2019

RCT/-

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