Citation : 2019 Latest Caselaw 2664 ALL
Judgement Date : 8 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 72 Case :- CRIMINAL APPEAL No. - 7336 of 2018 Appellant :- Jay Singh Chak Respondent :- State Of U.P. Counsel for Appellant :- P.K. Singh Counsel for Respondent :- G.A. Hon'ble Pradeep Kumar Srivastava,J.
Learned counsel for the appellant prays for and is granted two weeks' time to file rejoinder affidavit.
List in the week commencing 6th May, 2019.
Order Date :- 8.4.2019
RCT/-
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