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Naresh Chandra Tripathi vs U.P. State Transport Corporation ...
2019 Latest Caselaw 2657 ALL

Citation : 2019 Latest Caselaw 2657 ALL
Judgement Date : 8 April, 2019

Allahabad High Court
Naresh Chandra Tripathi vs U.P. State Transport Corporation ... on 8 April, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 549 of 2001
 

 
Appellant :- Naresh Chandra Tripathi
 
Respondent :- U.P. State Transport Corporation Through Its Chairman
 
Counsel for Appellant :- M.P. Srivastava,Vijay Kant Dwivedi
 
Counsel for Respondent :- P.K.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Vijay Kant Dwivedi-Advocate has sought adjournment on the ground of illness.

List on 2.5.2019.

Order Date :- 8.4.2019

Mukesh

 

 

 
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