New India Assurance Company Ltd. vs Jagdish Prasad And Others
2019 Latest Caselaw 2652 ALL

Citation : 2019 Latest Caselaw 2652 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

New India Assurance Company Ltd. vs Jagdish Prasad And Others on 8 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 12 of 1999
 

 
Appellant :- New India Assurance Company Ltd.
 
Respondent :- Jagdish Prasad And Others
 
Counsel for Appellant :- K.L.Grover,Ramesh Singh
 
Counsel for Respondent :- R.K.Porwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It is better that the record of the Workman Commissioner is before this Court as the Insurance Company is disputing its liability qua the deceased according to the counsel for deceased was a conductor on the jeep insured with the Insurance Company but his premium was not paid.

Issue fresh notice to the owner. Steps be taken immediately.

List on 2.5.2019.

Order Date :- 8.4.2019

Mukesh

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