Citation : 2019 Latest Caselaw 2643 ALL
Judgement Date : 8 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- WRIT - A No. - 3725 of 2019 Petitioner :- Mohd. Mosood Ahamad Respondent :- State Of U.P. Through Principal Secretary Nagar Vikas Lucknow And 4 Others Counsel for Petitioner :- Laxmi Narayan Mishra Counsel for Respondent :- C.S.C.,Gambhir Tripathi Hon'ble Manoj Kumar Gupta,J.
Learned standing counsel states that he has received instructions which is incomplete.
He seeks a week's further time to complete his instructions.
Put up as fresh on 18.4.2019.
(Manoj Kumar Gupta, J.)
Order Date :- 8.4.2019
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