Ramesh vs State Of U.P. And 2 Others
2019 Latest Caselaw 2641 ALL

Citation : 2019 Latest Caselaw 2641 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Ramesh vs State Of U.P. And 2 Others on 8 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 4339 of 2019
 

 
Petitioner :- Ramesh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- A.C.Tiwari(Ac)
 
Counsel for Respondent :- C.S.C.,Raj Mohan Saggi
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

Sri A.C. Tiwari prays for and is granted three days time to file rejoinder affidavit.

Put up as fresh on 15.4.2019.

(Manoj Kumar Gupta, J.)

Order Date :- 8.4.2019

skv

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