Hemant Kumar Malviya vs Union Of India And 4 Others
2019 Latest Caselaw 2639 ALL

Citation : 2019 Latest Caselaw 2639 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Hemant Kumar Malviya vs Union Of India And 4 Others on 8 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 4524 of 2019
 

 
Petitioner :- Hemant Kumar Malviya
 
Respondent :- Union Of India And 4 Others
 
Counsel for Petitioner :- Awadhesh Kumar Malviya,R.K. Ojha (Sr. Advocate)
 
Counsel for Respondent :- A.S.G.I.,Anand Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed put up as fresh tomorrow.

(Manoj Kumar Gupta, J.)

Order Date :- 8.4.2019

skv

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