Mohammad Fareed vs State Of U.P.
2019 Latest Caselaw 2633 ALL

Citation : 2019 Latest Caselaw 2633 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Mohammad Fareed vs State Of U.P. on 8 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 72
 

 
Case :- CRIMINAL APPEAL No. - 6929 of 2018
 

 
Appellant :- Mohammad Fareed
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prateek Sinha
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pradeep Kumar Srivastava,J.

Bail granted.

For orders, see my order of date passed in Criminal Appeal No. 6821 of 2018: Kallu and another Vs. State of U.P.

Order Date :- 8.4.2019

RCT/-

Download the LatestLaws.com Mobile App