Satya Narayan Bansal And Others vs Regional Manager Haryana ...
2019 Latest Caselaw 2631 ALL

Citation : 2019 Latest Caselaw 2631 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Satya Narayan Bansal And Others vs Regional Manager Haryana ... on 8 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1340 of 2001
 

 
Appellant :- Satya Narayan Bansal And Others
 
Respondent :- Regional Manager Haryana Roadways Faridabad And Others
 
Counsel for Appellant :- Madhav Jain
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 11.4.2019.

Order Date :- 8.4.2019

Mukesh

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