Citation : 2019 Latest Caselaw 2629 ALL
Judgement Date : 8 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL FROM ORDER No. - 1237 of 2000 Appellant :- Harindra Singh Respondent :- Union Of India And Another Counsel for Appellant :- , ,K.K.Dubey Counsel for Respondent :- Manoj Kumar,Addt. Solicitor General,Ashok Mehta,Devendra Gupta,S.N.Srivastava,Shiv Kumar Pal Hon'ble Dr. Kaushal Jayendra Thaker,J.
List this matter day after tomorrow i.e. on 10.4.2019 for written submissions for both the counsel at 2.00 p.m.
Order Date :- 8.4.2019
Mukesh
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