Manish Kumar And 2 Others vs Union Of India And 7 Others
2019 Latest Caselaw 2626 ALL

Citation : 2019 Latest Caselaw 2626 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Manish Kumar And 2 Others vs Union Of India And 7 Others on 8 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 1668 of 2019
 

 
Petitioner :- Manish Kumar And 2 Others
 
Respondent :- Union Of India And 7 Others
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare, Sr. Advocate
 
Counsel for Respondent :- A.S.G.I.,Amrish Sahai,Ashok Trivedi,Dharmendra Vaish,Gaya Prasad Singh,P.K.Singhal,Satish Kishore Kakkar
 

 
Hon'ble Manoj Kumar Gupta,J.

Rejoinder affidavit filed today is taken on record.

As prayed by learned counsel for the petitioner, put up as fresh on 15.4.2019.

(Manoj Kumar Gupta, J.)

Order Date :- 8.4.2019

skv

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