Satyavir Singh vs State Of U.P. And 2 Others
2019 Latest Caselaw 2625 ALL

Citation : 2019 Latest Caselaw 2625 ALL
Judgement Date : 8 April, 2019

Allahabad High Court

Satyavir Singh vs State Of U.P. And 2 Others on 8 April, 2019

Bench: Pankaj Mithal, Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 5049 of 2019
 

 
Petitioner :- Satyavir Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shamshuddin Khan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

List this petition along-with the record of Writ Petition No.11284 of 2018 before the appropriate Court.

Order Date :- 8.4.2019

Pramod Tripathi

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