Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

S.C. Panigrahi vs Union Of India And 3 Others
2019 Latest Caselaw 2619 ALL

Citation : 2019 Latest Caselaw 2619 ALL
Judgement Date : 8 April, 2019

Allahabad High Court
S.C. Panigrahi vs Union Of India And 3 Others on 8 April, 2019
Bench: Pankaj Mithal, Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 17791 of 2018
 

 
Petitioner :- S.C. Panigrahi
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Akanksha Gaur
 
Counsel for Respondent :- A.S.G.I.,Agam Narain Roy,Hridaya Narayan Mishra
 

 
Hon'ble Pankaj Mithal,J.

Hon'ble Prakash Padia,J.

Heard Ms. Akanksha Gaur, learned counsel for the petitioner, Sri H.N. Mishra, learned counsel for respondents no. 1 and 4 and Sri A.N. Roy, learned counsel for respondent no. 2.

Judgment to be pronounced on Wednesday, i.e. on 17th April, 2019.

Order Date :- 8.4.2019

M.A.Ansari

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter