Hanif vs Mohammad Arif And 4 Others
2019 Latest Caselaw 2610 ALL

Citation : 2019 Latest Caselaw 2610 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Hanif vs Mohammad Arif And 4 Others on 5 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2091 of 2019
 

 
Petitioner :- Hanif
 
Respondent :- Mohammad Arif And 4 Others
 
Counsel for Petitioner :- Mohammd Nadeem, Ashish Kumar
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for the petitioner seeks time to comply with the order dated 1.4.2019.

Put up as fresh on 11.4.2019.

(Manoj Kumar Gupta, J.)

Order Date :- 5.4.2019

skv

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