Citation : 2019 Latest Caselaw 2599 ALL
Judgement Date : 5 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- WRIT - A No. - 5115 of 2019 Petitioner :- Shamsher Khan @ Shamshir Ahmad Respondent :- Khursheed Ahmad And 2 Others Counsel for Petitioner :- Anil Kishore Sharma,Shrey Sharma Counsel for Respondent :- Krishna Mohan Hon'ble Manoj Kumar Gupta,J.
Supplementary affidavit filed today is taken on record.
As prayed by learned counsel for the respondents, put up as fresh on 8.4.2019.
Sri K.M. Garg states that no execution application has been filed so far.
(Manoj Kumar Gupta, J.)
Order Date :- 5.4.2019
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