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C/M Janta Kanya Pathshala Junior ... vs State Of U P And 2 Others
2019 Latest Caselaw 2598 ALL

Citation : 2019 Latest Caselaw 2598 ALL
Judgement Date : 5 April, 2019

Allahabad High Court
C/M Janta Kanya Pathshala Junior ... vs State Of U P And 2 Others on 5 April, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5134 of 2019
 

 
Petitioner :- C/M Janta Kanya Pathshala Junior High School And Another
 
Respondent :- State Of U P And 2 Others
 
Counsel for Petitioner :- Shiva Nand Pandey
 
Counsel for Respondent :- C.S.C.,Pradeep Singh Sengar
 

 
Hon'ble Prakash Padia,J.

Mr. Pradeep Singh Sengar, learned counsel for the respondents contended that with regard to the identical matter another writ petition bearing Writ A No.19374 of 2008 is pending consideration before this Court.

In the circumstances, put up on 23.4.2019 in the additional cause list along-with Writ A No.19374 of 2018.

Order Date :- 5.4.2019

Pramod Tripathi

 

 

 
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