Om Prakash Pandey vs State Of U.P. And 3 Others
2019 Latest Caselaw 2595 ALL

Citation : 2019 Latest Caselaw 2595 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Om Prakash Pandey vs State Of U.P. And 3 Others on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5181 of 2019
 

 
Petitioner :- Om Prakash Pandey
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Virendra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Prakash Padia,J.

On the request of Mr. Virendra Singh, learned counsel for the petitioner, list on 06.5.2019.

Order Date :- 5.4.2019

Pramod Tripathi

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