C/M Sant Kabir Purva Madhyamik ... vs State Of U.P. And 5 Others
2019 Latest Caselaw 2590 ALL

Citation : 2019 Latest Caselaw 2590 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

C/M Sant Kabir Purva Madhyamik ... vs State Of U.P. And 5 Others on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 26638 of 2016
 

 
Petitioner :- C/M Sant Kabir Purva Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Vinod Kumar Singh,Amresh Tripathi
 
Counsel for Respondent :- C.S.C.,B.K.Misra,Satyendra Nath Tiwari,Shyam Krishna Gupta
 

 
Hon'ble Prakash Padia,J.

Vide order dated 06.7.2016 respondents were granted time to file counter affidavit but till date no counter affidavit has been filed.

In the circumstances, four weeks and no more time is granted to learned counsel for the respondents to file counter affidavit.

List on 13.5.2019. Learned counsel for the petitioner is directed to inform learned counsel for the respondents regarding this order in writing within three days.

Order Date :- 5.4.2019

Pramod Tripathi

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