Smt. Lalita Sharma vs State Of U.P. And Others
2019 Latest Caselaw 2589 ALL

Citation : 2019 Latest Caselaw 2589 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Smt. Lalita Sharma vs State Of U.P. And Others on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 47449 of 2011
 

 
Petitioner :- Smt. Lalita Sharma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Shailesh Upadhyay,Rakesh Pandey,Sachchida Nand Tiwari
 
Counsel for Respondent :- C.S.C.,Pradeep Pandey
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

List on 08.5.2019.

Order Date :- 5.4.2019

Pramod Tripathi

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