Chiman Lal Garg @ Chaman Lal Garg vs U.P.Co-Operative Institutional ...
2019 Latest Caselaw 2588 ALL

Citation : 2019 Latest Caselaw 2588 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Chiman Lal Garg @ Chaman Lal Garg vs U.P.Co-Operative Institutional ... on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 56483 of 2011
 

 
Petitioner :- Chiman Lal Garg @ Chaman Lal Garg
 
Respondent :- U.P.Co-Operative Institutional Service Board Lucknow And Ors.
 
Counsel for Petitioner :- M.K.Gupta,Pankaj Agarwal
 
Counsel for Respondent :- C.S.C.,Nikhil Kumar,Shiv Nath Singh
 

 
Hon'ble Prakash Padia,J.

On the request made by learned counsel for the parties, list this case for final disposal on 24th April,2019 within top ten cases.

Order Date :- 5.4.2019

M.A.Ansari

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