Sushila Devi (Since Deceased) And ... vs District Magistrate And 2 Others
2019 Latest Caselaw 2581 ALL

Citation : 2019 Latest Caselaw 2581 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Sushila Devi (Since Deceased) And ... vs District Magistrate And 2 Others on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1957 of 2019
 

 
Petitioner :- Sushila Devi (Since Deceased) And 3 Others
 
Respondent :- District Magistrate And 2 Others
 
Counsel for Petitioner :- Ashish Kumar Singh,Ajay Kumar Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Pandey
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned Chief Standing Counsel is present. None present for petitioner.

List on 12.4.2019 in regular Court.

Order Date :- 5.4.2019

Mukesh

Download the LatestLaws.com Mobile App