C/M Smt. Dulhin Rajdhari Kuwari ... vs State Of U.P. And 3 Others
2019 Latest Caselaw 2579 ALL

Citation : 2019 Latest Caselaw 2579 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

C/M Smt. Dulhin Rajdhari Kuwari ... vs State Of U.P. And 3 Others on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5193 of 2019
 

 
Petitioner :- C/M Smt. Dulhin Rajdhari Kuwari Kanya J.H.S. And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Vinay Kumar Srivastava,Kumar Anish
 
Counsel for Respondent :- C.S.C.,Shyam Krishna Gupta
 

 
Hon'ble Prakash Padia,J.

On the request made by Sri Shyam Krishna Gupta, learned counsel for the respondent no.4, put up this matter in the additional cause list on 16.4.2019.

In the meanwhile, he will seek instructions in the matter.

Order Date :- 5.4.2019

M.A.Ansari

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