Smt. Mamta Yadav vs Smt. Vimla Devi And 9 Others
2019 Latest Caselaw 2577 ALL

Citation : 2019 Latest Caselaw 2577 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Smt. Mamta Yadav vs Smt. Vimla Devi And 9 Others on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2047 of 2019
 

 
Petitioner :- Smt. Mamta Yadav
 
Respondent :- Smt. Vimla Devi And 9 Others
 
Counsel for Petitioner :- Ajay Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present.

List on 12.4.2019.

Order Date :- 5.4.2019

Mukesh

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