Jagdamba Prasad Pandey vs State Of U.P. And Others
2019 Latest Caselaw 2574 ALL

Citation : 2019 Latest Caselaw 2574 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Jagdamba Prasad Pandey vs State Of U.P. And Others on 5 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 12905 of 2010
 

 
Petitioner :- Jagdamba Prasad Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Diwakar Mishra,Raj Narayan Tiwari,Shyamdhar Pandey
 
Counsel for Respondent :- C.S.C.,Ajit Kumar Singh
 

 
Hon'ble Prakash Padia,J.

Due to paucity of time, case could not be taken up today. Affidavits have already been exchanged between the parties.

List on 15.5.2019.

Order Date :- 5.4.2019

Pramod Tripathi

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