Qamarun Nisha vs U.P.S.R.T.C. Thru Divl. Manager
2019 Latest Caselaw 2572 ALL

Citation : 2019 Latest Caselaw 2572 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Qamarun Nisha vs U.P.S.R.T.C. Thru Divl. Manager on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2276 of 2004
 

 
Appellant :- Qamarun Nisha
 
Respondent :- U.P.S.R.T.C. Thru Divl. Manager
 
Counsel for Appellant :- Ram Singh
 
Counsel for Respondent :- Anuj Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Anuj Srivastava, learned counsel for the respondent is not present.

As a last chance to him, list on 12.4.2019.

Order Date :- 5.4.2019

Mukesh

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