Kuldeep Singh And Others vs State Of U.P. And Others
2019 Latest Caselaw 2571 ALL

Citation : 2019 Latest Caselaw 2571 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Kuldeep Singh And Others vs State Of U.P. And Others on 5 April, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 60
 

 
Case :- APPLICATION U/S 482 No. - 17987 of 2005
 

 
Applicant :- Kuldeep Singh And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Pradeep Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the case being called out in revised call, no one is present on behalf of the applicant, whereas learned A.G.A. for the State is present.

It appears from the order sheet that stay order was granted on 12.12.2005. Since no one is appearing on behalf of the applicant, stay order dated 12.12.2005 is vacated.

List the case in the next cause list.

Order Date :- 5.4.2019

RCT/-

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