Citation : 2019 Latest Caselaw 2570 ALL
Judgement Date : 5 April, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 26 Case :- FIRST APPEAL FROM ORDER No. - 95 of 1998 Appellant :- U.P.S.R.T.C. And Others Respondent :- Smt. Shyama Devi And Others Counsel for Appellant :- V.M. Sahai,Dinkar Mani Tripathi,Neeraj Tripathi Counsel for Respondent :- Ashok Bhushan,Anil Bhushan Hon'ble Dr. Kaushal Jayendra Thaker,J.
Called in revised. None present for respondent.
As a last chance to him, list on 19.4.2019 in the cause list.
Order Date :- 5.4.2019
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!