Irshad Ali vs Prem Kumar
2019 Latest Caselaw 2568 ALL

Citation : 2019 Latest Caselaw 2568 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Irshad Ali vs Prem Kumar on 5 April, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 722 of 1989
 

 
Appellant :- Irshad Ali
 
Respondent :- Prem Kumar
 
Counsel for Appellant :- A.D.Sounders
 
Counsel for Respondent :- P.K.Mukerjee,Pradeep Chandra,Pradeep Kumar,Pradeep Kumar Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Heard Sri A.D. Sounders, learned counsel for appellant, Sri Pradeep Kumar Sinha,learned counsel for Insurance Company and Sri K.K. Dubey, learned counsel for original claimant. None appears for owner.

List on 9.4.2019 so that Sri K.K. Dubey-Advocate in connected First Appeal From Order No.860 of 1989 may make research and submit authoritative pronouncement in his appeal.

Order Date :- 5.4.2019

Mukesh

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