Aditya Sharma And 2 Ors. vs State Of U.P. Thru Prin.Secy. Home ...
2019 Latest Caselaw 2564 ALL

Citation : 2019 Latest Caselaw 2564 ALL
Judgement Date : 5 April, 2019

Allahabad High Court

Aditya Sharma And 2 Ors. vs State Of U.P. Thru Prin.Secy. Home ... on 5 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6140 of 2019
 
Petitioner :- Aditya Sharma And 2 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy. Home Lucknow And Ors.
 
Counsel for Petitioner :- Deepak Singh,Seemant Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of Sri Mohavat Singh, learned counsel for the petitioners, who comes from Allahabad, list this case on 19.04.2019.

Order Date :- 5.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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