M/S Ashoka Motor Finance Co. vs Radhey Shyam Juneja
2019 Latest Caselaw 2545 ALL

Citation : 2019 Latest Caselaw 2545 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

M/S Ashoka Motor Finance Co. vs Radhey Shyam Juneja on 4 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 198 of 2012
 

 
Revisionist :- M/S Ashoka Motor Finance Co.
 
Opposite Party :- Radhey Shyam Juneja
 
Counsel for Revisionist :- Shashi Shukla,Surya Narayan
 
Counsel for Opposite Party :- Manish Dev Singh,Vishwa Pratap Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 4.4.2019

skv

Download the LatestLaws.com Mobile App