Ajay Kumar Bagla vs S.P. Agarwal And Othres
2019 Latest Caselaw 2544 ALL

Citation : 2019 Latest Caselaw 2544 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Ajay Kumar Bagla vs S.P. Agarwal And Othres on 4 April, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- CIVIL REVISION No. - 466 of 2012
 

 
Revisionist :- Ajay Kumar Bagla
 
Opposite Party :- S.P. Agarwal And Othres
 
Counsel for Revisionist :- Ajay Kumar Singh,Ashish Kumar Singh
 
Counsel for Opposite Party :- Shubham Agarwal,Manish Goyal
 

 
Hon'ble Manoj Kumar Gupta,J.

As jointly prayed, list on 12 April 2019.

(Manoj Kumar Gupta, J.)

Order Date :- 4.4.2019

skv

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