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Tavrej Khan And 7 Others vs Mahaveer Prasad Jain And Another
2019 Latest Caselaw 2540 ALL

Citation : 2019 Latest Caselaw 2540 ALL
Judgement Date : 4 April, 2019

Allahabad High Court
Tavrej Khan And 7 Others vs Mahaveer Prasad Jain And Another on 4 April, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- S.C.C. REVISION No. - 299 of 2016
 

 
Revisionist :- Tavrej Khan And 7 Others
 
Opposite Party :- Mahaveer Prasad Jain And Another
 
Counsel for Revisionist :- Siddhartha Varma
 
Counsel for Opposite Party :- Vishnu Sahai,Atul Dayal,Bhupeshwar Dayal
 

 
Hon'ble Manoj Kumar Gupta,J.

Let notices be issued to the revisionists to engage another counsel as their counsel has been elevated to the Bench of this Court.

(Manoj Kumar Gupta, J.)

Order Date :- 4.4.2019

skv

 

 

 
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