Vinay Kumar Ram vs State Of U.P. Thru Addl.Chief ...
2019 Latest Caselaw 2539 ALL

Citation : 2019 Latest Caselaw 2539 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Vinay Kumar Ram vs State Of U.P. Thru Addl.Chief ... on 4 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 8643 of 2019
 
Petitioner :- Vinay Kumar Ram
 
Respondent :- State Of U.P. Thru Addl.Chief Secy. P.W.D. Lucknow And Ors.
 
Counsel for Petitioner :- Rajendra Kumar,Aarohi Bhalla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

A request has been made on behalf of learned counsel for the petitioner that arguing counsel comes from outside, therefore, the matter may be listed on any other date.

List this petition on 11.04.2019.

Order Date :- 4.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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