Ram Kumar vs State Of ...
2019 Latest Caselaw 2534 ALL

Citation : 2019 Latest Caselaw 2534 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Ram Kumar vs State Of ... on 4 April, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 32522 of 2018
 
Petitioner :- Ram Kumar
 
Respondent :- State Of U.P.Thru.Prin.Secy.,Council Of Science & Tech.& Ors
 
Counsel for Petitioner :- Shivam Sharma
 
Counsel for Respondent :- C.S.C.,Ajit Kumar
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this petition on 10.04.2019.

Interim order, if any, to continue till the next date of listing.

Order Date :- 4.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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