Satya Veer vs State Of U.P. Thru. Prin. Secy. ...
2019 Latest Caselaw 2529 ALL

HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 9329 of 2019
 
Petitioner :- Satya Veer
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home. Deptt. Lko & Others
 
Counsel for Petitioner :- Virendra Singh,Ashok Kumar Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Virendra Singh, learned counsel for the petitioner and Sri Ran Vijay Singh, learned Additional Chief Standing Counsel for the State-respondents.

By means of this writ petition, the petitioner has prayed that the opposite parties be directed to appoint the petitioner on Class-III post under U.P. Recruitment of Dependent of Government Servant Dying-in-Harness Rules, 1974.

Learned counsel for the petitioner has placed reliance upon the judgment and order dated 14.09.2018 passed by the Division Bench of this Court in Special Appeal Defective No.620 of 2018; Smt. Premlata vs. State of U.P. & others submitting that in an identical matter the Division Bench was pleased to pass favourable order.

Learned Additional Chief Standing Counsel prays for and is granted two days' time to seek complete instructions in the matter as to whether the claim of the petitioner can be considered in the light of the judgment and order dated 14.09.2018 passed by the Division Bench of this Court in re: Premlata vs. State of U.P. & others (supra).

Since learned counsel for the petitioner has drawn attention of this Court towards Annexure No.12 to the writ petition, which is an order dated 20.12.2018 passed by this Court in Writ Petition No.37269 (S/S) of 2018; Alok Pandey vs. State of U.P. & others disposing of that writ petition in the light of the judgment of Hon'ble Division Bench in re: Smt. Premlata (supra), therefore, learned counsel for the petitioner has prayed that similar order in this matter may be passed.

List/ put up this petition in the additional cause list on 09.04.2019 as fresh to enable the learned Additional Chief Standing Counsel to seek complete instructions in the matter.

Order Date :- 4.4.2019

Suresh/

[Rajesh Singh Chauhan,J.]