Paridhi Saxena vs State Of U.P. And 3 Others
2019 Latest Caselaw 2524 ALL

Citation : 2019 Latest Caselaw 2524 ALL
Judgement Date : 4 April, 2019

Allahabad High Court

Paridhi Saxena vs State Of U.P. And 3 Others on 4 April, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 5111 of 2019
 

 
Petitioner :- Paridhi Saxena
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajesh Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Srivastava
 

 
Hon'ble Prakash Padia,J.

In Writ A No. 19737 of 2018 (Shikha Singh And 48 Others Vs. State Of U.P. And 3 Others) along with connected matters after hearing learned counsel for the parties, judgement has already been reserved.

In the circumstances, connect this petition with Writ A No. 19737 of 2018.

Judgment reserved.

Order Date :- 4.4.2019

M.A.Ansari

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